Section 6 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955
6. Appointment of sub-committees.
(1)The Managing Committee may appoint such sub-committee or sub-committees as it may consider necessary to advise and assist it in the discharge of its duties, functions and responsibilities.(2)The sub-committee or sub-committees appointed under sub-rule (1) shall exercise such powers and perform such functions as may be assigned to it or them by the managing committee.
