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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(2) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(2)The sub-committee or sub-committees appointed under sub-rule (1) shall exercise such powers and perform such functions as may be assigned to it or them by the managing committee.