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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2)(c) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(c)the Director shall exercise such other powers and perform such other duties as may be assigned to him under this Act, or as may be delegated to him by the Governing Council or the Vice President, as the case may be.