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State of Punjab - Section

Section 24 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

24. Energy losses.

- The transmission and distribution losses for the Intra- State System shall be determined by the Commission in their Tarrif Order for the applicable year and shall be apportioned in proportion to the actual energy drawal by the Open Access customers. The energy losses shall be compensated by additional injection at the injection point(s).The Open Access customers shall be required to bear one half (50%) of the aggregate of transmission and distribution losses determined by the Commission.