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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Merchant Shipping (Continuous Discharge Certificate-cum-Seafarer's Identity Document) Rules, 2001

(2)Age limit-
(i) For Deck, Engine and Caering (Saloon) ratingtrainees Between 18 and 25 years of age
(ii) For Utility Hand Between 18 and 40 years
(iii) For Petty Officers [Carprenter, Chief Steward,Electrician, Fitter, Machinist, Pump man, Refrigeration Mechanic,Computer Operator, Mechanic (Motor Vehicle), AutomobileEngineering, Pipe Fitter, Motor Mechanic, Diesel Mechanic,General Mechanic, Maintenance Mechanic Mechanic (ToolEngineering), Welder, Electric Are Welder, Turner, BoilerAttendant, Electronic Mechanic] Between 18 and 40 years of age
(iv) For ex-Naval ratings Upto 45 years of age
(v) For non-certificated Officers such asPurser/Ship's clerk, Electrical officer and Electronic Officer. Between 18 and 40 years
Note 1 - The crucial date for determining the age-limit shall be the closing date For receipt of applications.Note 2 - Normally, the date of birth as mentioned in the School Leaving certificate shall be accepted as proof of evidence of dale of birth of an applicant. In respect of ex-Naval applicants, the date of birth indicated in Form No. Indian Navy 271 shall only be the proper documentary proof to this effect.