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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(8) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(8)
(a)The Programme Officer shall prepare a consolidated shelf of projects for the Block based on proposals received from the Gram Panchayats and the Panchayat Samiti, distinguishing between Panchayat works and general works.
(b)Other Implementing Agencies may also submit proposals to the Programme Officer through the Panchayat Samiti.