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[Cites 0, Cited by 0] [Section 16(8)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(8)(a) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(a)The Programme Officer shall prepare a consolidated shelf of projects for the Block based on proposals received from the Gram Panchayats and the Panchayat Samiti, distinguishing between Panchayat works and general works.