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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(1)(b) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(b)a plan (in single line) of the wiring in duplicate, a copy of which shall also be sent to the Chief Electrical Inspector to Government or an Officer deputed by Chief Electrical inspector to Government i.e. Deputy Electrical Inspector of concerned jurisdiction;