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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(d) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(d)on all bills of exchange, promissory notes, endorsements, cheques and order for money signed on its behalf.