Section 10(2) in The M.P. Swayatta Sahakarita Adhiniyam, 1999
(2)Every co-operative shall display the full address of its head office in legible characters in a conspicuous position :-(a)at every office or place at which it carries on business;(b)in all notices and other official publications;(c)on all its contracts, business letters, orders for goods, invoices, statements of accounts, receipts and letters of credit; and(d)on all bills of exchange, promissory notes, endorsements, cheques and order for money signed on its behalf.
