Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 64 in Mizoram Liquor (Prohibition and Control) Rules, 2014 64. No retail shop near place of religious worship or school. - No retail sale shop shall be within close vicinity of place of religious worship or school.
