Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(1)(b) in The U.P. (Regulation Of Building Operations) Rules, 1985 (b)satisfy about the title of the applicant over the land and the building as the case may be; and