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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3)(c) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(c)to assist the Dean concerned in the supervision over the members of the College staff engaged on approved research programmes under the general purview of the research service;