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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)It shall be the duty of the Director of Research Services-
(a)to exercise overall control of the planning and prosecution of research conducted by the Vishwavidyalaya excepting research done by students to meet degree requirement and by teachers of the Vishwavidyalaya to improve teaching ability.
(b)to prepare Research Service Programmes and annual budget estimates as may be required by the Vishwavidyalaya;
(c)to assist the Dean concerned in the supervision over the members of the College staff engaged on approved research programmes under the general purview of the research service;
(d)to require and supervise the compilation of research result, and the proper publication of the research findings;
(e)to approve for publication, in consultation with Deans concerned, research manuscripts in such general form and such number as may be determined;
(f)to assign number to all publications and to maintain official record of all publications;
(g)to be responsible to the Vice-Chancellor in exercise of the powers and discharge of the duties under the Act;
(h)to undertake teaching work;
(i)to perform such other duties as may be conferred or imposed on him by Statutes, Regulations or by the Vice-Chancellor with the prior approval of the Board.