Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Odisha - Subsection Section 59(2) in The Orissa Irrigation Rules, 1961 (2)Any officer who is superior in rank to the Revenue Officer from whose order an appeal lies under Sub-section (5) of Section 54 appointed by Government as an appellate authority under Section 54.
