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Bombay High Court

Chandrashekhar Basalingappa Barbade ... vs The Union Of India Thr. Secretary ... on 13 February, 2023

Bench: R.D. Dhanuka, M. M. Sathaye

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1897 OF 2022

 Vishnu Janaji Bhalerao                          ....PETITIONER
             V/S
 The Union Of India Thr. Secretary Ministry Of....RESPONDENT

Road Transport And Highways And Ors WITH WRIT PETITION NO. 15283 OF 2022 Shantinagar Zopadpattidharak Sangh Thr Its ....PETITIONER President And Ors V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways And Ors WITH WRIT PETITION NO. 15282 OF 2022 Roshanbi Aziz Motiwala Thr Poa Mr. Iliyas Aziz....PETITIONER Motiwala V/S The Union Of India Thr The Secretary Ministry ....RESPONDENT Of Road Transport And Highways Ors.

WITH WRIT PETITION NO. 15284 OF 2022 Chandrashekhar Basalingappa Barbade Decd. ....PETITIONER Thr Lhr Vaibahv C. Barbade V/S The Union Of India Thr. Secretary Ministry Of Page 1/2 ::: Uploaded on - 13/02/2023 ::: Downloaded on - 14/02/2023 21:22:59 ::: Road Transport And Highways And Ors CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 13th February, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/03/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) ....RESPONDENT Page 2/2 ::: Uploaded on - 13/02/2023 ::: Downloaded on - 14/02/2023 21:22:59 :::