Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Chattisgarh - Subsection Section 19(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (2)The constitution of the Board of Studies, the term of office.of its members and its powers and functions shall be prescribed by Statute.
