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State of Chattisgarh - Section

Section 19 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

19. Board of Studies.

(1)There shall be a board of Studies for every subject or group of subjects as may be prescribed by the Statute.
(2)The constitution of the Board of Studies, the term of office.of its members and its powers and functions shall be prescribed by Statute.