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[Cites 0, Cited by 0] [Section 411] [Entire Act]

Union of India - Subsection

Section 411(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)An officer belonging to the Reserves shall not deliver any lecture or read in public any paper on any subject connected with the naval service without having previously submitted a copy of such lecture or paper to the Government or any other officer specified by them in this behalf and obtain necessary permission.