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Union of India - Section

Section 411 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

411. Publications and Lectures.

(1)An Officer belonging to the Reserves shall not publish or cause to be published either directly or indirectly any manner or information relating to the naval service without the permission of the Government or any officer specified by them in this behalf.
(2)An officer belonging to the Reserves shall not deliver any lecture or read in public any paper on any subject connected with the naval service without having previously submitted a copy of such lecture or paper to the Government or any other officer specified by them in this behalf and obtain necessary permission.
(3)An officer belonging to the Reserves who may wish to publish an article or deliver a lecture on naval matters shall apply for permission in accordance with this regulation to the Registrar of Reserves who will inform him in due course whether or not such permission has been granted by the Government or the officer specified by them in this behalf.