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Himachal Pradesh High Court

Attar Singh And Others vs . Uday Ram & Others on 2 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Attar Singh and others vs. Uday Ram & others .

RSA No. 22 of 2019 02.06.2023 Present: Mr.Sahil Dixit, Advocate, vice Mr.Gaurav Gautam, Advocate, for the appellants.

Mr.G.D. Verma, Senior Advocate, alongwith Mr.Sumit Sharma, Advocate, for the respondents.

RSA No. 22 of 2019 List for hearing on 11.07.2023. rCMP No.11256 of 2021 List alongwith main appeal on next date of hearing.

CMP NO.6681 of 2023 Main matter has been listed for hearing on 11.07.2023. As such, this application has lost its relevancy and the same is dismissed as having become infructuous.

(Vivek Singh Thakur) Judge June 2, 2023 (Purohit) ::: Downloaded on - 03/06/2023 20:31:54 :::CIS