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State of Uttar Pradesh - Section

Section 37 in The U.P. Sheera Niyantran Niyamavali, 1974

37. Disposal of molasses and articles forfeited [Sections 11 (2) and 22].

- Disposal of molasses or articles or both forfeited under the Act or the rules framed thereunder shall be deferred until the expiration of the period of appeal against the order of forfeiture, or if any appeal has been made against such order, till the appeal is disposed of.