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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(5) in Tamil Nadu Co-operative Societies Rules, 1988

(5)Every person seeking admission in another society of the same class or category as specified in sub-rule (2), (3) or (4) shall, in his application for admission, disclose his membership in such other society or societies.