Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Jharkhand - Subsection Section 610(22) in Bihar Education Code, 1961 (22)The Principal of the Multi-purpose Zila School, Chapra.(G. O. no. 6626-E., dated the 23rd December, 1928.)
