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State of Rajasthan - Section

Section 38 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

38. [ xxx xxx xxx] [Deleted by the Rajasthan Various Service (Second Amendment) Rules, 2006 (Sl. No. 1 to Schedule) : Rajasthan Gazette Part IV-C (I) dated 24.1.2006.].