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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(2)Other officers and servants of the Committee shall be appointed on such terms and conditions of service as may be determined by regulations made by the Committee, with the approval of the State Government.