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Madhya Pradesh High Court

Prakash Kumar vs Sharma Tractors Partnership Firm on 23 November, 2019

Author: Anjuli Palo

Bench: Anjuli Palo

1 CRR-5254-2019 The High Court Of Madhya Pradesh CRR-5254-2019 (PRAKASH KUMAR Vs SHARMA TRACTORS PARTNERSHIP FIRM) 2 Jabalpur, Dated : 23-11-2019 Shri A.K.Tripathi, counsel for the applicant. As per the office report, default has been removed. List the case for admission. Record of the Courts below be called for. List the case after three weeks.

(SMT. ANJULI PALO) JUDGE vidya Digitally signed by SREEVIDYA Date: 2019.11.25 16:17:09 +05'30'