Section 254 in Gauhati Municipal Corporation Act, 1971
254. Prohibition of pollution of water by steeping animals or other matters, etc.
- No person shall -(a)Steep in any tank, reservoir, stream, well or ditch, any animal, vegetable or mineral matter likely to render the water thereof offensive or dangerous to health;(b)Whilst suffering from contagious, infections or dangerous disease, bathe in or near any bathing-platform, lake, tank, reservoir fountain, cistern, duct, standpipe, stream or well.
