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[Cites 0, Cited by 0] [Section 254] [Entire Act]

State of Assam - Subsection

Section 254(b) in Gauhati Municipal Corporation Act, 1971

(b)Whilst suffering from contagious, infections or dangerous disease, bathe in or near any bathing-platform, lake, tank, reservoir fountain, cistern, duct, standpipe, stream or well.