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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(11) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

11.1Whenever a case of theft of energy is detected, the Authorised Officer shall carry out assessment, in accordance with the procedure as laid down in the sections below:Procedure for booking a case of theft of electricity