Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)The District Social Welfare Officer shall maintain proper records by way of maintaining registers duly indexed, containing the details of the voluntary organization providing Age care services as in Annexure II.