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State of Rajasthan - Section

Section 10 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

10. Sharing of Gains and Losses on account of Controllable factors.

(1)The approved aggregate gain to the Applicant on account of controllable factors shall be dealt with in the following manner: -
(a)50% of such gain shall be passed on as a rebate in tariffs over such period as may be specified in the Order of the Commission;
(b)The balance amount of gain may be utilized at the discretion of the Applicant.
(2)The approved aggregate loss to the Applicant on account of controllable factors shall be dealt with in the following manner:
(a)50% of the amount of such loss may be passed on as an additional charge in tariffs over such period as may be specified in the Order of the Commission under; and
(b)The balance amount of loss shall be absorbed by the Applicant.