(1)Subject to the provisions of this Act and the rules prescribed thereunder, the Managing Committee shall have the following powers and functions, namely:-(a)to carry on the general administration of the private educational institution; to appoint teachers and other employees of the private educational institutions except the head;(b)to take disciplinary action against the teachers and other employees except the head of the institution;(c)to supervise and control the employees of the institution; and(d)any other matters which may be prescribed.
