Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(1)(a) in Karnataka Education Act, 1983

(a)to carry on the general administration of the private educational institution; to appoint teachers and other employees of the private educational institutions except the head;