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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(6)(ii) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.