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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(6) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(6)The zone of consideration of persons eligible for promotion shall be as under:-
(i) Number of vacancies Number of eligible person to be considered.
  (a) for one vacancy five eligible persons.
  (b) for two vacancies eight eligible persons.
  (c) for three vacancies ten eligible persons.
  (d) for four or more vacancies three times the number of vacancies.
(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above, all the persons so eligible shall be considered.
(iii)Where, adequate number of the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, are not available within the zone of consideration specified above, the zone of consideration may be extended to five times the number of vacancies and the candidates belonging to the Scheduled Castes or the Scheduled Tribes, as the case may be, (and not any other) coming within the extended zone of consideration shall also be considered against the vacancies reserved for them.