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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(c) in The Rajasthan Legal Aid Rules, 1984

(c)is an accused in an economic offence or under Prevention of Food Adulteration Act or in a case relating to corruption, untouchability, cruelty towards women or children or is involved in an offence of seeking dowry.