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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Madhya Pradesh - Subsection

Section 70(1)(i) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(i)to after the limits of a market area by including within it any other area in the vicinity thereof or by excluding therefrom any area comprised therein; or