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Union of India - Section

Section 4 in Indian Broadcasting (Programme) Service Rules, 1990

4. Grade, authorised strength and its review.

(1)The duty posts included in the various grades of the Service, their number and scales of pay on the date of commencement of these rules, shall be as specified in Schedules I and II.
(2)After the commencement of these rules, the authorised strength of the duty posts in the various grades shall be such as may, from time to time, be determined by the Government.
(3)Government may, in consultation with the Commission, include in the Service allied posts (other than those included in Schedules I and II or exclude from the Service a post included in the said Schedules.
(4)Government may, in consultation with the Commission, appoint an officer whose post is included in the Service under sub-rule (3) of these rules to the appropriate grade of the Service in a temporary capacity or in a substantive capacity, as may be deemed fit and fix his seniority in the grade after taking into account his continuous regular service in analgous grades.