Section 4(4) in Indian Broadcasting (Programme) Service Rules, 1990
(4)Government may, in consultation with the Commission, appoint an officer whose post is included in the Service under sub-rule (3) of these rules to the appropriate grade of the Service in a temporary capacity or in a substantive capacity, as may be deemed fit and fix his seniority in the grade after taking into account his continuous regular service in analgous grades.
