(1)Twenty one days before the date fixed for the receipt of ballot paper under rule 6, the Returning Officer shall send to every elector by post under certificate of posting:-(a)One ballot paper in Form 4 signed by him;(b)A smaller blank cover with the words "Ballot Paper" printed thereon; and(c)A large cover addressed to himself in Form- 5.(2)The Returning Officer shall make in one copy of the electoral roll against the name of every elector to whom a ballot paper and covers have been sent. The marked copy of the electoral roll and the counterfoils of the ballot papers sent shall be sealed in a packet immediately after the date fixed for receipt of ballot papers under rule 6.
