Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(10) in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014 10.2The Commission may adopt procedures as specified in the Conduct of Business Regulations for according approval to the DSM Plan.
