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State of Bihar - Section

Section 10 in Bihar Electricity Regulatory Commission (Demand Side Management) Regulations, 2014

10. Commission Review and Approval of DSM Plan.

- 10.1 Distribution Licensee shall submit the DSM plan to the Commission every year for approval at least three months before the start of the year.
10.2The Commission may adopt procedures as specified in the Conduct of Business Regulations for according approval to the DSM Plan.