Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 15 in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

15. Photo identity card.

(1)The Agency shall issue an identity card to every guard in Form-IX. The identity card shall contain a full-face colour photo of the guard, name of the Agency, name of the guard, designation, identification number and the period of validity. Any change in the particulars of the guard shall be entered therein on his identity card. The photo identity card issued to guard shall be returned to the Agency issuing it, once he is no longer on the roles of the Agency.
(2)Any loss or theft of photo identity card shall immediately be brought to the notice of the Agency that issued it.