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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(1) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(1)The Agency shall issue an identity card to every guard in Form-IX. The identity card shall contain a full-face colour photo of the guard, name of the Agency, name of the guard, designation, identification number and the period of validity. Any change in the particulars of the guard shall be entered therein on his identity card. The photo identity card issued to guard shall be returned to the Agency issuing it, once he is no longer on the roles of the Agency.