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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1) in Punjab Rights of Persons with Disabilities Rules, 2019

(1)The non-official Members of the State Advisory Board on disability residing in the State capital region, shall be paid an allowance of two thousand rupees per day for each day of the actual meetings of the said Board.