Section 13 in Punjab Rights of Persons with Disabilities Rules, 2019
13. Allowances for the Members of the State Advisory Board.
(1)The non-official Members of the State Advisory Board on disability residing in the State capital region, shall be paid an allowance of two thousand rupees per day for each day of the actual meetings of the said Board.(2)The non-official Members of the State Advisory Board on disability residing outside the State capital region shall be paid daily and travelling allowances for each day of the actual meetings of the said Board at the rates admissible as per Rule 2.15 of Punjab Civil Services Rules, Volume-3.
