Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act] State of Maharashtra - Subsection Section 12(12)(xii) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014 (xii)All consumers, in favour of whom full capacities have been allotted, shall pay the highest price obtained from bids.