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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(2)(a) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(a)Words in the singular or plural term, as the case may be, shall also be deemed to include the plural or the singular term, respectively;