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State of Uttar Pradesh - Section

Section 22 in The U.P. Directorate of Education Ministerial Service Rules, 1983

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, whether in a substantive or officiating capacity or as a temporary measure, shall be such as may be determined by the Government from time to time.
(2)The scales of pay at the time of the commencement of those rules are given as follows :
  Name of post   Scale of pay*
      Rs.
1. Routine Clerks ... 354-10-424-E.B.-10-454-12-514-E.B-12-550.
2. Junior Noter and Drafter ... 430-12-490-15-520-E.B.-15-640-E.B.-15-685.
3. Senior Noter and Drafter ... 515-15-590-18-626-E.B.-18-680-20-780-E.B.-20-860.
4. Head Clerks ... 570-25-770-E.B.-30-980-E.B.-30-1,100.
5. Head Assistant ... 625-30-835-E.B-30-925-35-1,065-E.B.-35-1,240-E.B.-40-1,360.
6. Stenographer, Grade II ... 470-15-575-E.B.-15-650-17-701-E.B.-17-735.
7. Stenographer, Grade I ... 515-15-590-18-626-E.B.-18-680-20-780-E.B.-20-860.
8. Stenographer (attached to Director of Education) ... 625-30-835-E.B.-30-925-35-1,065-E.B.-35-1,240-E.B.-40-1,360.
*For latest Pay Scale please see current G.O.